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State Of U.P.Through Secy. Deptt. ... vs Satish Kumar Tripathi And Ors.
2016 Latest Caselaw 2792 ALL

Citation : 2016 Latest Caselaw 2792 ALL
Judgement Date : 18 May, 2016

Allahabad High Court
State Of U.P.Through Secy. Deptt. ... vs Satish Kumar Tripathi And Ors. on 18 May, 2016
Bench: Devendra Kumar Arora, Vijay Laxmi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 2058 of 2011
 

 
Petitioner :- State Of U.P.Through Secy. Deptt. Of Finance And Ors.
 
Respondent :- Satish Kumar Tripathi And Ors.
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Dr. Vijay Laxmi,J.

The writ petition is allowed vide order of date passed on separate sheets contained in Writ Petition No. 1542 (S/B) of 2011 :Sushil Kumar Dwivedi Vs. State of U.P. and others

Order Date :- 18.5.2016

Ajit/-

 

 

 
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