Pradeep Kumar Seth vs A.D.A. Allahabad & Another
2016 Latest Caselaw 2791 ALL

Citation : 2016 Latest Caselaw 2791 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Pradeep Kumar Seth vs A.D.A. Allahabad & Another on 18 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 26314 of 2003
 

 
Petitioner :- Pradeep Kumar Seth
 
Respondent :- A.D.A. Allahabad & Another
 
Counsel for Petitioner :- R.B. Tripathi,S.M. Mishra
 
Counsel for Respondent :- A.K. Mishra,S.C.,S.N. Jaiswal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 18.5.2016

Pravin

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