Citation : 2016 Latest Caselaw 2789 ALL
Judgement Date : 18 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 1028 of 2002 Appellant :- Umesh Chandra Srivastava & Another Respondent :- Satish Kumar & Others Counsel for Appellant :- Umesh Vats,Arun Kumar,R.S.Misra Counsel for Respondent :- Arvind Srivastava,Indra Sen Singh,Rama Goel Hon'ble Pramod Kumar Srivastava,J.
List revised. None present for the appellant.
Heard learned counsel for the respondent. On his pointing out perused the records, specially order dated 4.5.2016 of this Court whereas last opportunity of hearing was afforded to the learned counsel for the appellant. Even after that appellant was not ready for argument and on his request case was adjourned. Today again appellant is not present. In these circumstances, interim order granted in this case is hereby vacated.
List this case on 27th May, 2016 as unlisted.
Order Date :- 18.5.2016
Sanjeev
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