Rakesh Kumar Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 2788 ALL

Citation : 2016 Latest Caselaw 2788 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Rakesh Kumar Singh vs State Of U.P. And 4 Others on 18 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 19373 of 2016
 

 
Petitioner :- Rakesh Kumar Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Prakash Pandey,Hanuman Prasad Dube
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 24.05.2016 in the additional cause list.

Order Date :- 18.5.2016

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