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Mahmooda Begum & Another vs Syed Ghulam Mohammad & Another
2016 Latest Caselaw 2787 ALL

Citation : 2016 Latest Caselaw 2787 ALL
Judgement Date : 18 May, 2016

Allahabad High Court
Mahmooda Begum & Another vs Syed Ghulam Mohammad & Another on 18 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 534 of 2003
 

 
Appellant :- Mahmooda Begum & Another
 
Respondent :- Syed Ghulam Mohammad & Another
 
Counsel for Appellant :- Salil Srivastava,Sayed Fahim Ahmad
 
Counsel for Respondent :- S. Irfan Ali,Anil Kumar Bajpai,S.A.Ali,S.R. Ali
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Put up on 30th May, 2016 for order/judgment.

Order Date :- 18.5.2016

Sanjeev

 

 

 
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