Vijay Kumar @ Mintu vs Raj Kumar And 3 Others
2016 Latest Caselaw 2786 ALL

Citation : 2016 Latest Caselaw 2786 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Vijay Kumar @ Mintu vs Raj Kumar And 3 Others on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 52 of 2016
 

 
Appellant :- Vijay Kumar @ Mintu
 
Respondent :- Raj Kumar And 3 Others
 
Counsel for Appellant :- Rishi Kant Rai
 
Counsel for Respondent :- Siddhartha Varma,S.K. Rai
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 18.5.2016

Sanjeev

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