Rameshwar Dayal Shukla vs State Of U.P. And 4 Others
2016 Latest Caselaw 2785 ALL

Citation : 2016 Latest Caselaw 2785 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Rameshwar Dayal Shukla vs State Of U.P. And 4 Others on 18 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 5724 of 2016
 

 
Petitioner :- Rameshwar Dayal Shukla
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ram Ashish Pandey
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 23.05.2016 in the additional cause list.

Order Date :- 18.5.2016

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