M/S Chandok Textiles Enterprises ... vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 2783 ALL

Citation : 2016 Latest Caselaw 2783 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

M/S Chandok Textiles Enterprises ... vs State Of U.P. And 2 Ors. on 18 May, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 162 of 2016
 

 
Petitioner :- M/S Chandok Textiles Enterprises Pvt. Ltd.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Writ petition is allowed.

For orders, see order of date passed on Writ Petition No. 273 of 2014, M/s Chandok Textiles Enterprises Pvt. Ltd. Vs. State of U.P. & 2 Others.

Order Date :- 18.5.2016

MAA/-

(Vinod Kumar Misra,J.) (Tarun Agarwala,J.)

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