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Ram Ganesh vs High Court Of Judicature At ...
2016 Latest Caselaw 2778 ALL

Citation : 2016 Latest Caselaw 2778 ALL
Judgement Date : 18 May, 2016

Allahabad High Court
Ram Ganesh vs High Court Of Judicature At ... on 18 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 45917 of 2012
 

 
Petitioner :- Ram Ganesh
 
Respondent :- High Court Of Judicature At Allahabad Thru' R.G. & Another
 
Counsel for Petitioner :- S.P. Shukla,R.C Maurya,Rahul Agarwal
 
Counsel for Respondent :- Yashwant Varma,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 26.05.2016 in the additional cause list.

Order Date :- 18.5.2016

AU

 

 

 
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