Citation : 2016 Latest Caselaw 2777 ALL
Judgement Date : 18 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 510 of 2014 Appellant :- D.S. Victor And 3 Ors. Respondent :- Pradeep Richard Angelo And 8 Ors. Counsel for Appellant :- Arjun Singhal,Ajai Krishna,Ajal Krishna Counsel for Respondent :- Virendra Kr. Singh,D.S. Srivastava,Virendra Kumar Singh Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Interim order, if any, is extended till the next date of listing.
Order Date :- 18.5.2016
Sanjeev
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