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Ram Saware vs State Of U.P. And 2 Others
2016 Latest Caselaw 2772 ALL

Citation : 2016 Latest Caselaw 2772 ALL
Judgement Date : 18 May, 2016

Allahabad High Court
Ram Saware vs State Of U.P. And 2 Others on 18 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22868 of 2016
 

 
Petitioner :- Ram Saware
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Lallan Prasad Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Connect t his writ petition with Writ A No.13513 of 2016 ( Tashrif v. State of U.P. and others)

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

Order Date :- 18.5.2016

AU

 

 

 
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