Shariq vs State Of U.P. & Another
2016 Latest Caselaw 2768 ALL

Citation : 2016 Latest Caselaw 2768 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Shariq vs State Of U.P. & Another on 18 May, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION No. - 2735 of 2013
 

 
Revisionist :- Shariq
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Arvind Agrawal
 
Counsel for Opposite Party :- Govt. Advocate,Yogendra Mishra
 

 
Hon'ble Raghvendra Kumar,J.

As prayed, list on 30.5.2016.

Order Date :- 18.5.2016

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