Shashi Kant Sharma And 7 Others vs State Of U.P. And 8 Others
2016 Latest Caselaw 2764 ALL

Citation : 2016 Latest Caselaw 2764 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Shashi Kant Sharma And 7 Others vs State Of U.P. And 8 Others on 18 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 19574 of 2016
 

 
Petitioner :- Shashi Kant Sharma And 7 Others
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Juned Alam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Delink this writ petition from the leading writ petition no.14133 of 2016.

Order Date :- 18.5.2016

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