Mohd. Afzal And Others vs Smt. Mukhtiyari Alias Akhtari
2016 Latest Caselaw 2758 ALL

Citation : 2016 Latest Caselaw 2758 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Mohd. Afzal And Others vs Smt. Mukhtiyari Alias Akhtari on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 23 of 2003
 

 
Appellant :- Mohd. Afzal And Others
 
Respondent :- Smt. Mukhtiyari Alias Akhtari
 
Counsel for Appellant :- K.R.Sirohi,D.S.Bohra,S.K.Gupta,Taha Bin Islam,U.K. Saxena,V.K.Saxena,V.S.Saxena
 
Counsel for Respondent :- H.O.K.Srivastava,Komal Mehrotra,Nigamendra Shukla,V.K.Jaiswal
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 18.5.2016

Sanjeev

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