Smt. Urmila Devi And 3 Ors. vs Sukhram Singh And 4 Ors.
2016 Latest Caselaw 2756 ALL

Citation : 2016 Latest Caselaw 2756 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Smt. Urmila Devi And 3 Ors. vs Sukhram Singh And 4 Ors. on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 850 of 2014
 

 
Appellant :- Smt. Urmila Devi And 3 Ors.
 
Respondent :- Sukhram Singh And 4 Ors.
 
Counsel for Appellant :- Mohammad Hisham Qadeer,M.A. Qadeer
 
Counsel for Respondent :- Salil Kr. Rai,Prashant K. Lal
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 18.5.2016

Sanjeev

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