Smt. Sudha Yadav vs Vipin Kumar Yadav
2016 Latest Caselaw 2755 ALL

Citation : 2016 Latest Caselaw 2755 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Smt. Sudha Yadav vs Vipin Kumar Yadav on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 260 of 2014
 

 
Appellant :- Smt. Sudha Yadav
 
Respondent :- Vipin Kumar Yadav
 
Counsel for Appellant :- R.D. Singh,Ratnesh Kumar Pandey
 
Counsel for Respondent :- Vivek Kr. Singh,Mayank Yadav
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 18.5.2016

Sanjeev

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