Bade Lal vs State Of U.P. And Another
2016 Latest Caselaw 2747 ALL

Citation : 2016 Latest Caselaw 2747 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Bade Lal vs State Of U.P. And Another on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 482 No. - 7262 of 2016
 

 
Applicant :- Bade Lal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Birendra Singh,Bir Bhan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 18.5.2016

Sanjeev

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