Shishu Pal Singh vs State Of U.P.
2016 Latest Caselaw 2741 ALL

Citation : 2016 Latest Caselaw 2741 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Shishu Pal Singh vs State Of U.P. on 18 May, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- JAIL APPEAL No. - 6766 of 2010
 

 
Appellant :- Shishu Pal Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.G.A.
 
Counsel for Respondent :- From Jail
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Sri Ajay Kumar Sharma, Advocate has stated before us that he has already put in appearance in this appeal on behalf of the appellant. He further submits that the Bail Application No. 97754 of 2014 has also filed by me which is still pending. He further submits that he is ready to argue this appeal on merits in the last week of summer vacation. He has also stated that he has already received paper book.

We, according direct to list this appeal for hearing on 27.6.2016 showing the name of Sri Ajay Kumar Sharma as counsel for the appellant.

Order Date :- 18.5.2016

G.S

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