Hari Shanker And 9 Others vs Shyam Lal And Anr.
2016 Latest Caselaw 2732 ALL

Citation : 2016 Latest Caselaw 2732 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Hari Shanker And 9 Others vs Shyam Lal And Anr. on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 22 of 2015
 

 
Appellant :- Hari Shanker And 9 Others
 
Respondent :- Shyam Lal And Anr.
 
Counsel for Appellant :- Dharmendra Shukla
 
Counsel for Respondent :- V.M.Sharma
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 18.5.2016

Sanjeev

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