Anupam Chakravarti And 3 Others vs Leela Shaha And 6 Ors.
2016 Latest Caselaw 2731 ALL

Citation : 2016 Latest Caselaw 2731 ALL
Judgement Date : 18 May, 2016

Allahabad High Court

Anupam Chakravarti And 3 Others vs Leela Shaha And 6 Ors. on 18 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 360 of 2016
 

 
Appellant :- Anupam Chakravarti And 3 Others
 
Respondent :- Leela Shaha And 6 Ors.
 
Counsel for Appellant :- Hanuman Prasad Dube
 
Counsel for Respondent :- Aroop Banerjee
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the appellants.

Put up on 27th July, 2016 as unlisted.

Order Date :- 18.5.2016

Sanjeev

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