Citation : 2016 Latest Caselaw 2728 ALL
Judgement Date : 18 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- JAIL APPEAL No. - 5833 of 2009 Appellant :- Ganga Saran @ Ganga Respondent :- State Counsel for Appellant :- From Jail. Counsel for Respondent :- A.G.A. Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
This is a jail appeal of the year 2009.
According to office report, the paper book has been prepared in the year 2009 itself. Further report of the office indicates that the appellant has requested the Superintendent of Jail, Ghaziabad for early disposal of his appeal.
No counsel has put in appearance on behalf of appellant.
We, accordingly, appoint Sri Noor Mohammad as Amicus Curiea who will assist the Court on behalf of the appellant.
Office may provide necessary papers book to Sri Noor Mohammad within three days.
Appeal be listed for hearing during summer vacation showing the name of Sri Noor Mohammad, Advocate, from the side of appellant as Amicus Curiea.
Order Date :- 18.5.2016
G.S
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