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Ram Das vs Vinay @ Vijay Kumar Pandey And 3 ...
2016 Latest Caselaw 2713 ALL

Citation : 2016 Latest Caselaw 2713 ALL
Judgement Date : 17 May, 2016

Allahabad High Court
Ram Das vs Vinay @ Vijay Kumar Pandey And 3 ... on 17 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 502 of 2016
 

 
Appellant :- Ram Das
 
Respondent :- Vinay @ Vijay Kumar Pandey And 3 Ors.
 
Counsel for Appellant :- Rajesh Kumar Gupta
 
Counsel for Respondent :- Saroj Kumar Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Against the impugned judgment dated 16.2.2016, another second appeal no. 416 of 2016 has been preferred by respondents of first appeal. Present second appeal no. 502 of 2016 is being preferred by appellant of first appeal. It appears appropriate that  hearing of both the appeals should be made  together.

List this case on 28th July, 2016 with second appeal no. 416 of 2016.

Order Date :- 17.5.2016

Sanjeev

 

 

 
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