Sahshi Bhushan Yadav vs State Of U.P. And 3 Others
2016 Latest Caselaw 2712 ALL

Citation : 2016 Latest Caselaw 2712 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Sahshi Bhushan Yadav vs State Of U.P. And 3 Others on 17 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20046 of 2016
 

 
Petitioner :- Sahshi Bhushan Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arvind Kumar Mishra,A.N. Tripathi,Raghwendra Prasad Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up tomorrow in the additional cause list.

Order Date :- 17.5.2016

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