Shailendra Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 2711 ALL

Citation : 2016 Latest Caselaw 2711 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Shailendra Singh vs State Of U.P. And 2 Others on 17 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17135 of 2016
 

 
Petitioner :- Shailendra Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

A request has been made to adjourn the matter.

The matter is adjourned for the day.

Put up this case on 20.05.2016 in the additional cause list.

Order Date :- 17.5.2016

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