Ved Prakash vs Shabir Ali
2016 Latest Caselaw 2708 ALL

Citation : 2016 Latest Caselaw 2708 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Ved Prakash vs Shabir Ali on 17 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 153 of 2016
 

 
Appellant :- Ved Prakash
 
Respondent :- Shabir Ali
 
Counsel for Appellant :- Surya Nath Yadav,Sukesh Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

Issue notice on delay condonation application. Steps within 15 days by both ways.

List after service of notice.

It is made clear that neither this appeal has been admitted nor any interim order has been passed in it.

Order Date :- 17.5.2016

Sanjeev

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