Smt. Sona Devi (Deceased) And 5 ... vs Mahipal
2016 Latest Caselaw 2707 ALL

Citation : 2016 Latest Caselaw 2707 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Smt. Sona Devi (Deceased) And 5 ... vs Mahipal on 17 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 350 of 2015
 

 
Appellant :- Smt. Sona Devi (Deceased) And 5 Others
 
Respondent :- Mahipal
 
Counsel for Appellant :- R.C. Singh,A.R. Nadiwal
 
Counsel for Respondent :- Vishal Agarwal,Anshika Agarwal,Ravi Kant
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

List this case in the 11th July, 2016 .

Order Date :- 17.5.2016

Sanjeev

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