Smt. Indrawati vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 2705 ALL

Citation : 2016 Latest Caselaw 2705 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Smt. Indrawati vs State Of U.P. And 3 Ors. on 17 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 439 of 2016
 

 
Appellant :- Smt. Indrawati
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Appellant :- Krishna Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case in the 3rd week of July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 17.5.2016

Sanjeev

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