Kunj Bihari vs Niber (Deceased) And 2 Ors.
2016 Latest Caselaw 2697 ALL

Citation : 2016 Latest Caselaw 2697 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Kunj Bihari vs Niber (Deceased) And 2 Ors. on 17 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 503 of 2016
 

 
Appellant :- Kunj Bihari
 
Respondent :- Niber (Deceased) And 2 Ors.
 
Counsel for Appellant :- Mohd Shamim Khan
 
Counsel for Respondent :- Avinash Chandra Srivastav
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the respondents.

Put up this case as fresh on 23rd May, 2016.

Order Date :- 17.5.2016

Sanjeev

Sanjeev Ranjan

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