Mohd. Asif vs Rishipal Kashyap And 3 Others
2016 Latest Caselaw 2696 ALL

Citation : 2016 Latest Caselaw 2696 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Mohd. Asif vs Rishipal Kashyap And 3 Others on 17 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 154 of 2016
 

 
Appellant :- Mohd. Asif
 
Respondent :- Rishipal Kashyap And 3 Others
 
Counsel for Appellant :- Punit Kumar Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned counsel for the appellant requests for adjournment to file certain documents, which is allowed.

List this case in the 2nd week of July, 2016.

Order Date :- 17.5.2016

Sanjeev

Download the LatestLaws.com Mobile App