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Parmanand And Another vs Babu Lal (Deceased) And 7 Ors.
2016 Latest Caselaw 2688 ALL

Citation : 2016 Latest Caselaw 2688 ALL
Judgement Date : 17 May, 2016

Allahabad High Court
Parmanand And Another vs Babu Lal (Deceased) And 7 Ors. on 17 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 227 of 2016
 

 
Appellant :- Parmanand And Another
 
Respondent :- Babu Lal (Deceased) And 7 Ors.
 
Counsel for Appellant :- Narendra Bhushan Nigam
 
Counsel for Respondent :- Chaudhary Subhash Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

List this case in the 1st week of August, 2016 for hearing on the point of admission of second appeal.

Order Date :- 17.5.2016

Sanjeev

 

 

 
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