Pappu And Others vs State Of U.P. And Others
2016 Latest Caselaw 2682 ALL

Citation : 2016 Latest Caselaw 2682 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Pappu And Others vs State Of U.P. And Others on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 28370 of 2010
 

 
Applicant :- Pappu And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Prabha Shankar Pandey,G.R. Niranjan
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

The case is called out in the revised list.

None is present to press this application on behalf of applicants.

From the perusal of the records that case might have been infructuous.

Therefore, the application is dismissed as infructuous.

Interim order, if any, is vacated.

Order Date :- 16.05.2016.

Vinod.

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