Union Of India Thru' Secry., ... vs Mahipal Shorawala And 3 Ors.
2016 Latest Caselaw 2681 ALL

Citation : 2016 Latest Caselaw 2681 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Union Of India Thru' Secry., ... vs Mahipal Shorawala And 3 Ors. on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 96 of 2016
 

 
Appellant :- Union Of India Thru' Secry., Defence And 2 Others
 
Respondent :- Mahipal Shorawala And 3 Ors.
 
Counsel for Appellant :- Manish Goyal
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 16.5.2016

Sanjeev

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