Gopal Prasad vs Vishwakarma Sabha & Others
2016 Latest Caselaw 2676 ALL

Citation : 2016 Latest Caselaw 2676 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Gopal Prasad vs Vishwakarma Sabha & Others on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 691 of 2010
 

 
Appellant :- Gopal Prasad
 
Respondent :- Vishwakarma Sabha & Others
 
Counsel for Appellant :- Ramendra Asthana,Sanjeev Kumar Asthana
 
Counsel for Respondent :- Prabhakar Tripathi,Ajai Mishra,Lavkush Kumar Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 30.05.2016 for order/judgment.

Order Date :- 16.5.2016

Sanjeev

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