Citation : 2016 Latest Caselaw 2675 ALL
Judgement Date : 16 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 246 of 2014 Appellant :- Sri Ram Dayal And 5 Ors. Respondent :- Raghuveer Singh And Another Counsel for Appellant :- Pankaj Agarwal Counsel for Respondent :- Sudhanshu Pandey Hon'ble Pramod Kumar Srivastava,J.
Heard learned counsel for the parties.
This is an admitted appeal and substantial question of law has been framed. Lower courts record has also been received. Parties are willing to argue the matter and seeks time for the same.
List this case on 14th July, 2016 peremptorily in 1st five cases.
Order Date :- 16.5.2016
Sanjeev
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