Smt. Birjis Jahan Begum & Anr. vs Smt. Majida Khatoon & Ors.
2016 Latest Caselaw 2670 ALL

Citation : 2016 Latest Caselaw 2670 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Smt. Birjis Jahan Begum & Anr. vs Smt. Majida Khatoon & Ors. on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 606 of 2010
 

 
Appellant :- Smt. Birjis Jahan Begum & Anr.
 
Respondent :- Smt. Majida Khatoon & Ors.
 
Counsel for Appellant :- S.M.G. Asghar,V.M. Zaidi
 
Counsel for Respondent :- Ashok Trivedi,Imran Khan,Shahzad Aalam
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 16.5.2016

Sanjeev

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