Padam Singh vs State Of U.P.
2016 Latest Caselaw 2668 ALL

Citation : 2016 Latest Caselaw 2668 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Padam Singh vs State Of U.P. on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10723 of 2016
 

 
Applicant :- Padam Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Prakash Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Sri Anil Kumar Srivastava, learned counsel has filed vakalatnama on behalf of complainant is taken on record.

List this case on 19.05.2016 showing the name of Sri Anil Kumar Srivastava as counsel for the complainant.

Order Date :- 16.5.2016

Sanjeev

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