Sabir Hussain vs Ram Chandar And Another
2016 Latest Caselaw 2666 ALL

Citation : 2016 Latest Caselaw 2666 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Sabir Hussain vs Ram Chandar And Another on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1515 of 2014
 

 
Appellant :- Sabir Hussain
 
Respondent :- Ram Chandar And Another
 
Counsel for Appellant :- V.B. Yadav
 
Counsel for Respondent :- Gambhir Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list peremptorily.

Order Date :- 16.5.2016

Sanjeev

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