Mohd. Arif And 4 Ors. vs Smt. Razda Begum And 12 Ors.
2016 Latest Caselaw 2661 ALL

Citation : 2016 Latest Caselaw 2661 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Mohd. Arif And 4 Ors. vs Smt. Razda Begum And 12 Ors. on 16 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 271 of 2016
 

 
Appellant :- Mohd. Arif And 4 Ors.
 
Respondent :- Smt. Razda Begum And 12 Ors.
 
Counsel for Appellant :- Pradeep Kumar
 
Counsel for Respondent :- Rajesh Kumar Verma
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

This case was listed on 10th May, 2016 for hearing, but due to some administrative reasons, hearing could not be completed. Today, counsel for the respondent is not prepared for argument.

List this case on 25th July, 2016 for hearing peremptorily in first five cases.

Order Date :- 16.5.2016

Sanjeev

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