Kishun Raikwar And Others vs State Of U.P. & Another
2016 Latest Caselaw 2660 ALL

Citation : 2016 Latest Caselaw 2660 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Kishun Raikwar And Others vs State Of U.P. & Another on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 28917 of 2010
 

 
Applicant :- Kishun Raikwar And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Surendra Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicants, the case is passed over for the day.

List on 23.05.2016.

Order Date :- 16.05.2016.

Vinod.

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