Jagdev vs State Of U.P.
2016 Latest Caselaw 2656 ALL

Citation : 2016 Latest Caselaw 2656 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Jagdev vs State Of U.P. on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 28248 of 2010
 

 
Applicant :- Jagdev
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Narain,Manphool Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

The case is called out in the revised list.

None is present to press this application on behalf of applicant.

The facts of the matter shows that case might have been infructuous.

Therefore, the application is dismissed as infructuous.

Interim order, if any, is vacated.

Order Date :- 16.05.2016.

Vinod.

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