Smt. Sunita Devi Shukla And Others vs State Of U.P. And Another
2016 Latest Caselaw 2655 ALL

Citation : 2016 Latest Caselaw 2655 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Smt. Sunita Devi Shukla And Others vs State Of U.P. And Another on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 32254 of 2011
 

 
Applicant :- Smt. Sunita Devi Shukla And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Kumar Srivastava,Purushottam Pandey
 
Counsel for Opposite Party :- Govt.Advocate,Bimal Prasad
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

Order Date :- 16.5.2016

Vinod.

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