Rekha Kinnar Guru Sughra Mai vs State Of U.P. And Another
2016 Latest Caselaw 2652 ALL

Citation : 2016 Latest Caselaw 2652 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Rekha Kinnar Guru Sughra Mai vs State Of U.P. And Another on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 19309 of 2011
 

 
Applicant :- Rekha Kinnar Guru Sughra Mai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.M. Yadav,P.K. Singh,Pradeep Mishra
 
Counsel for Opposite Party :- Govt.Advocate,K.P. Pandey,Manoj Kumar Gautam,Pankaj Baranwal,R.K. Singh,Ramanuj Tiwari
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List peremptorily on 24.05.2016.

Order Date :- 16.05.2016.

Vinod.

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