Durga Prasad Srivastava vs State Of U.P. And 2 Others
2016 Latest Caselaw 2641 ALL

Citation : 2016 Latest Caselaw 2641 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Durga Prasad Srivastava vs State Of U.P. And 2 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15003 of 2016
 

 
Petitioner :- Durga Prasad Srivastava
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ram Chandra Srivastava,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

The interim order is extended till the next date of listing.

Order Date :- 16.5.2016

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