Ashok Yadav vs Union Of India And 2 Others
2016 Latest Caselaw 2639 ALL

Citation : 2016 Latest Caselaw 2639 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Ashok Yadav vs Union Of India And 2 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22126 of 2016
 

 
Petitioner :- Ashok Yadav
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Pushkar Kushwaha
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Gyan Narayan Kanaujiya has put in appearance on behalf of the respondents. He may obtain instruction particularly the averments made in paragraph no. 9 of the writ petition.

Put up this case on 20.05.2016 as supplementary fresh.

Order Date :- 16.5.2016

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