Vivek Kumar Sharma And 17 Others vs Union Of India And 2 Others
2016 Latest Caselaw 2637 ALL

Citation : 2016 Latest Caselaw 2637 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Vivek Kumar Sharma And 17 Others vs Union Of India And 2 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22135 of 2016
 

 
Petitioner :- Vivek Kumar Sharma And 17 Others
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Phool Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Subodh Kumar has put in appearance on behalf of respondents. As prayed by him, two months time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 16.5.2016

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