Shivam Kumar Porwal vs State Of U.P. And 3 Others
2016 Latest Caselaw 2633 ALL

Citation : 2016 Latest Caselaw 2633 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Shivam Kumar Porwal vs State Of U.P. And 3 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22053 of 2016
 

 
Petitioner :- Shivam Kumar Porwal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Girish Chandra Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Tag this writ petition with Writ A No.17539 of 2016 (Gaurav Pal Vs. State of U.P. and others).

A statement has been made at the Bar that the aforesaid case is coming on 19.05.2016.

Put up this case on 19.05.2016.

Order Date :- 16.5.2016

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