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Om Prakash vs The Forest Officer, Social ...
2016 Latest Caselaw 2629 ALL

Citation : 2016 Latest Caselaw 2629 ALL
Judgement Date : 16 May, 2016

Allahabad High Court
Om Prakash vs The Forest Officer, Social ... on 16 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 8667 of 2016
 

 
Petitioner :- Om Prakash
 
Respondent :- The Forest Officer, Social Forestry, Deoria And 2 Others
 
Counsel for Petitioner :- Shyam Narain,Sudhanshu Narain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 16.5.2016

AU

 

 

 
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