Citation : 2016 Latest Caselaw 2628 ALL
Judgement Date : 16 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 15682 of 2011 Petitioner :- Anurag Srivastava Respondent :- State Of U.P. And Others Counsel for Petitioner :- Siddharth Khare,Shri Ashok Khare Counsel for Respondent :- C. S. C.,Kashif Zaidi Hon'ble Pradeep Kumar Singh Baghel,J.
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Order Date :- 16.5.2016
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