Km. Anjul Vashisth vs Vinod Gupta And Others
2016 Latest Caselaw 2603 ALL

Citation : 2016 Latest Caselaw 2603 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Km. Anjul Vashisth vs Vinod Gupta And Others on 13 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL REVISION No. - 772 of 1996
 

 
Revisionist :- Km. Anjul Vashisth
 
Opposite Party :- Vinod Gupta And Others
 
Counsel for Revisionist :- A. Vashistha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

The case is taken up in the revised list.

None is present to press this revision on behalf of the revisionist..

Vide court's order dated 31.03.2016, notices were issued to opposite party no. 1 to 3, but no report has been received so far.

The C.J.M. concerned is directed to to submit his compliance report within a period of six weeks.

Learned A.G.A for the State, has stated that appeal of co accused - Bhushan Sharma was filed, but he is unable to state whether appeal is still pending.

Office is directed to give a report regarding status of the appeal.

List after six weeks.

Order Date :- 13.5.2016

Vinod.