Ram Prasad Yadav vs State Of U.P.
2016 Latest Caselaw 2598 ALL

Citation : 2016 Latest Caselaw 2598 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Ram Prasad Yadav vs State Of U.P. on 13 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL REVISION No. - 465 of 1994
 

 
Revisionist :- Ram Prasad Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- P.S. Mishra
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the revisionist, the case is passed over for the day.

This revision is pertaining to the decision of the year 1992, which is rather old one.

List peremptorily on 20.05.2016.

Order Date :- 13.05.2016

Vinod.

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